Prabhjit Kaur vs State Election Commission Punjab And ...
2024 Latest Caselaw 19015 P&H

Citation : 2024 Latest Caselaw 19015 P&H
Judgement Date : 28 October, 2024

Punjab-Haryana High Court

Prabhjit Kaur vs State Election Commission Punjab And ... on 28 October, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

POS4 PYRE PANGS I §

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
121
CWP-29112-2024
Date of Decision: 28.10.2024
PRABHJIT KAUR
...Petitioner
Versus

STATE ELECTION COMMISSION PUNJAB AND OTHERS

...Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:- Mr. J.S. Thind, Advocate for the petitioner.

Mr. Maninder Singh, Sr. D.A.G. Punjab.

36 2 2s 24s 2k

SURESHWAR THAKUR, J. (Oral)

Dismissed as withdrawn with liberty to the petitioner to avail all

permissible remedies.

(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE October 28, 2024 Mohit Bishnoi Whether speaking/reasoned Yes/No

Whether reportable Yes/No

MOHIT

2024.10.29 14:04

| attest to the accuracy and authenticity of this order/judgment

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