Anita And Others vs Harish
2024 Latest Caselaw 19014 P&H

Citation : 2024 Latest Caselaw 19014 P&H
Judgement Date : 28 October, 2024

Punjab-Haryana High Court

Anita And Others vs Harish on 28 October, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

2024.10.29 14:04

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
103+208 CACP-6-2024 (O&M)
Date of Decision: 28.10.2024
ANITA AND OTHERS
...Petitioners
Versus

HARISH

...Respondent

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present: Mr. Gagandeep Singh, Advocate for the petitioners.

Mr. Shailendra Jain, Sr. Advocate with
Mr. Vikrant Rana, Advocate for the respondent.

36 2 2s 24s 2k

SURESHWAR THAKUR, J. (Oral)

Dismissed as withdrawn with liberty to the petitioners to avail all permissible remedies.

All pending miscellaneous application(s), if any, also stands

disposed of.

(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA)

JUDGE

October 28, 2024

Mohit Bishnoi

Whether speaking/reasoned Yes/No

Whether reportable Yes/No

| attest to the accuracy and authenticity of this order/judgment

Download the LatestLaws.com Mobile App