Bhuvan Katyal vs Harjit Singh And Anr
2024 Latest Caselaw 18995 P&H

Punjab-Haryana High Court

Bhuvan Katyal vs Harjit Singh And Anr on 28 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                     246                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                                       CRM-M No. 22609 of 2021
                                                                       Date of Decision: 28.10.2024

                     Bhuvan Katyal                                            ...Pe   oner

                                                                    Versus

                     Harjit Singh and another                                 ...Respondents

                     CORAM:             HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:           Ms. Jashandeep Kaur, Advocate for
                                        Mr. Akhilesh Vyas, Advocate
                                        for the pe oner.

                                              ****
                     ANOOP CHITKARA, J.

1. Seeking se ng aside of judgment dated 28.05.2019 passed in CRR No.411 of 2018 and judgment passed in NACT-531/2017 dated 21.07.2018, the pe oner has come up before this Court under Sec on 482 CrPC.

2. Counsel for the pe oner, at the very outset, wishes to withdraw the present pe on with liberty to take all the pleas as raised in the present pe on before the trial Court.

3. Given above, the present pe on is disposed of as withdrawn with the liberty aforesaid. All pending applica ons, if any also stands disposed.

                                                                              (ANOOP CHITKARA)
                                                                                  JUDGE
                     28.10.2024
                     Jyo Sharma

                     Whether speaking/reasoned:               Yes
                     Whether reportable:                      No.

authenticity of this order/judgment High Court, Sector 1, Chandigarh