Karam Singh vs Ram Pal
2024 Latest Caselaw 18933 P&H

Punjab-Haryana High Court

Karam Singh vs Ram Pal on 25 October, 2024

                                         Neutral Citation No:=2024:PHHC:140498




953(2)IN THE HIGH COURT OF PUNJAB AND HARYANA
                    CHANDIGARH
                                RSA-1161-2006 (O&M)
                                Date of Decision: 25.10.2024
KARAM SINGH
                                            ...Appellant
                    V/S

RAM PAL
                                                                   ...Respondent
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Madan Pal Advocate
         for the appellant.
                                ***
HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 25.10.2024 passed in RSA-332-

2006 (O&M) titled as Karam Singh Vs. Ram Pal and Others.

(HARPREET SINGH BRAR) 25.10.2024 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No

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