Suresh Joshi And Anr vs State Of Haryana And Ors
2024 Latest Caselaw 18926 P&H

Punjab-Haryana High Court

Suresh Joshi And Anr vs State Of Haryana And Ors on 25 October, 2024

                                      Neutral Citation No:=2024:PHHC:141417




CWP-28029-2024                                      -1-



107

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                        CWP-28029-2024
                                        Date of Decision: 25.10.2024


SURESH JOSHI AND ANOTHER
                                                    .....PETITIONERS

                                  VERSUS


STATE OF HARYANA AND OTHERS

                                                    .....RESPONDENTS


CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA



Present:    Mr. Lovepreet Singh Sidhu, Advocate for
            Mr. Vrishank Suri, Advocate
            for the petitioner.

            Ms. Tanushree Gupta, DAG, Haryana.



TRIBHUVAN DAHIYA, J. (ORAL)

The petition has been filed, inter alia, seeking a direction to the

respondents to re-fix the petitioners' pension by granting them annual

increment in the last year of retirement, along with all consequential

benefits.

2. Learned State counsel, appearing on advance notice, contends

that the Division Bench judgments of this Court granting benefit of one

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Neutral Citation No:=2024:PHHC:141417

annual increment on completion of six months or more of service in the last

year of retirement, have been stayed by the Supreme Court in pending SLPs

filed by the State.

3. In this situation, learned counsel for the petitioners seeks

permission to withdraw the petition with liberty to file a fresh one after

decision of the said SLPs in case the cause survives to them.

4. Permitted to do so.

5. Petition stands dismissed as withdrawn with liberty prayed for.

                                                   (TRIBHUVAN DAHIYA)
25.10.2024                                             JUDGE
Seema


             Whether speaking/reasoned    Yes/No
             Whether reportable           Yes/No




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