Abhay Singh And Anr vs State Of Haryana And Ors
2024 Latest Caselaw 18919 P&H

Punjab-Haryana High Court

Abhay Singh And Anr vs State Of Haryana And Ors on 25 October, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                               Neutral Citation No:=2024:PHHC:137158-DB




IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                                                    CWP-14983-2018
                                                    Reserved on: 04.10.2024
                                                    Decided on :25.10.2024

Abhay Singh & another                                      ......Petitioner (s)

                                           Versus



State of Haryana & others                                  ....Respondent(s)



CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:      Mr.Ashish Gupta, Advocate, for the petitioners.

              Mr.Ankur Mittal, Addl.A.G., Haryana
              Mr.Saurabh Mago, DAG, Haryana.

              Mr.Ankur Mittal, Ms. Kushaldeep Kaur Manchanda,
              Mr.Siddhanth Arora, Ms.Naina Jindal, Advocates, for respondent-
              HSIIDC.


G.S. Sandhawalia, J.

The present writ petition stands disposed of, in view of the

detailed judgment of even date passed in CWP-12282-2018 titled Deepak

Kumar Vs. State of Haryana & others.

(G.S. SANDHAWALIA) JUDGE

(HARPREET KAUR JEEWAN) 25.10.2024 JUDGE Sailesh

Whether speaking/reasoned : Yes Whether Reportable : No

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