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Rajan Dhir vs Sunny
2024 Latest Caselaw 18903 P&H

Citation : 2024 Latest Caselaw 18903 P&H
Judgement Date : 25 October, 2024

Punjab-Haryana High Court

Rajan Dhir vs Sunny on 25 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                           Neutral Citation No:=2024:PHHC:140782



CRM-A-1264-2019(O&M)                 -1-




231              IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                                     CRM-A No.1264 of 2019(O&M)
                                                     Date of Decision: 25.10.2024



Rajan Dhir                                                  ... Applicant-Appellant

                                      Versus

Sunny                                                       ...Respondent



CORAM:         HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:       None.

                       ****
ANOOP CHITKARA, J.

The applicant has come up against the judgment of acquittal dated 03.01.2019 passed by the trial Court, under Section 378(4) Cr.P.C.

2. On the last date of hearing i.e. 19.10.2024, this Court had passed the following order which reads as under:

" The case has been called again.

Applicant is absent.

On the last date of hearing i.e. 01.10.2024, this Court had passed the following order:-

" On the last date of hearing, there was no representation on behalf of the applicant.

Today also, there is no representation on behalf of the applicant.

List on 19.10.2024.

If the applicant remains absent on the next date of hearing also, this Court shall dismiss the case for non-prosecution."

List on 25.10.2024.

If the appellant still remains absent on the next date of hearing also, this Court shall dismiss the case for non-prosecution."

3. The case was called out twice but none has put in appearance on behalf of the applicant-appellant.

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Neutral Citation No:=2024:PHHC:140782

4. Given above, the present leave to appeal is dismissed for non-prosecution. Pending applications, if any, also stand disposed of.

(ANOOP CHITKARA) JUDGE 25.10.2024 Sonia Puri Whether speaking/reasoned: Yes/No Whether reportable: Yes/No.

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