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Harinder Singh @ Happy vs State Of Punjab
2024 Latest Caselaw 18857 P&H

Citation : 2024 Latest Caselaw 18857 P&H
Judgement Date : 24 October, 2024

Punjab-Haryana High Court

Harinder Singh @ Happy vs State Of Punjab on 24 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH


                                                                          CRM-M-42809-2024
                                                                          Reserved on: 16.10.2024
                                                                          Pronounced on: 24.10.2024

                     Harinder Singh @ Happy                               ...Petitioners

                                                           Versus

                     State of Punjab                                      ...Respondent


                     CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:         Mr. Sandeep Verma, Advocate
                                      for the petitioner.

                               Mr. Jasjit Singh, DAG, Punjab.
                                                    ****
                     ANOOP CHITKARA, J.

For order, see detailed reasons recorded in a separate order of even date passed in CRM-M-28169-2024 titled as "Harjinder Singh @ Honey Versus State of Punjab".

(ANOOP CHITKARA) JUDGE 24.10.2024 Jyoti Sharma

Whether speaking/reasoned: Yes Whether reportable: No.

authenticity of this order/judgment

 
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