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Ranjit Singh vs Mulkh Raj
2024 Latest Caselaw 18854 P&H

Citation : 2024 Latest Caselaw 18854 P&H
Judgement Date : 24 October, 2024

Punjab-Haryana High Court

Ranjit Singh vs Mulkh Raj on 24 October, 2024

Author: Alka Sarin

Bench: Alka Sarin

                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                     220                                              RSA-3313-1996 (O&M)
                                                                      Date of Decision: 24.10.2024

                     RANJIT SINGH                                                       .... Appellant

                                                           VERSUS

                     MULKH RAJ AND ORS                                         .... Respondents

                     CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                     Present :       None.

                     ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1996. Vide order dated

01.12.2023 fresh notice was issued to the appellant as well as respondent No.1.

As per the Office report, the sole appellant has since died. None has come

forward to get themselves impleaded as his legal representatives. Respondent

No.1 remains unserved as he is stated to have left the given address. There is no

other address available with the Court for effecting his service except the one

mentioned in the memo of parties and in the judgments and decrees passed by

the Courts below and is the same on which the notice was sent.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.



                     24.10.2024                                             (ALKA SARIN)
                     Aman Jain                                                 JUDGE
                               NOTE:         Whether speaking/non-speaking: Speaking
                                                  Whether reportable: Yes/No





 
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