Mandeep Singh vs State Of Punjab And Another
2024 Latest Caselaw 18776 P&H

Punjab-Haryana High Court

Mandeep Singh vs State Of Punjab And Another on 22 October, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:140466




        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
225-2
                                                   CRM-M-48989-2023
                                            Date of decision: 22.10.2024

Mandeep Singh                                                  .....Petitioner

                                  Versus

The State of Punjab and another                             .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. K.P. Singh, Advocate for
             Mr. Gaurav Datta, Advocate
             for the petitioner.

             Mr. Navdeep Singh, DAG, Punjab.

             Mr. Parteek Pandit, Advocate
             for respondent No.2.

                                   ****

MANJARI NEHRU KAUL, J.

For orders, see judgment of even date passed in CRM-M-

24558-2024 titled as 'State of Punjab Vs. Gurchet Singh alias Cheti'.

22.10.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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