Sushrut vs State Of Haryana And Others
2024 Latest Caselaw 18770 P&H

Punjab-Haryana High Court

Sushrut vs State Of Haryana And Others on 22 October, 2024

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH


                 124                                                    CWP-26346-2024
                                                                        Date of Decision: 22.10.2024

                 Sushrut                                                              ...Petitioner(s)

                                                               Versus

                 State of Haryana and others                                         ...Respondent(s)

                 CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

                 Present:-              Mr. Vaibhav Sharma, Advocate for the petitioner

                 TRIBHUVAN DAHIYA, J. (Oral)

Learned counsel for the petitioner seeks permission to withdraw

the petition with liberty to file a fresh one with correct particulars.

2. Permitted to do so.

3. Dismissed as withdrawn with liberty prayed for.

(TRIBHUVAN DAHIYA) JUDGE 22.10.2024 Payal Whether speaking/reasoned Yes/No Whether reportable Yes/No

authenticity of this order/judgment