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Kuldeep Singh vs Union Of India And Ors
2024 Latest Caselaw 20925 P&H

Citation : 2024 Latest Caselaw 20925 P&H
Judgement Date : 25 November, 2024

Punjab-Haryana High Court

Kuldeep Singh vs Union Of India And Ors on 25 November, 2024

                                        Neutral Citation No:=2024:PHHC:155466




           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

258                                         CWP-4170
                                                  4170-2023 (O&M)
                                            Date of decision: 25.11.2024

Kuldeep Singh                                            ..Petitioner

                                           Versus

Union off India and others                               ..Respondents

CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY

Present:        None for the petitioner.

       Mr. Arihant Goyal, Sr. Panel Counsel, Union of India
                                                      India.
       ***
AMAN CHAUDHARY, J. (Oral)

1. Prayer made in the present petition petition is for quashing the impugned orders dated 27.12.2022 and 22.08.2022 (Annexure P8 and P7, respectively) passed by respondent Nos.2 No and 3 whereby petitioner has been dismissed from service.

2. In the short reply filed on 25.04.2023 2 .2023, in the preliminary objection that was taken was with regard to territorial jurisdiction jurisdiction, by relying on the premise that no cause of action had taken place or the cause of action had taken place in Arunachal Pradesh, Pradesh relying on the judgment passed by the Hon'ble on'ble Supreme Court in Sarabjit Kaur vs. Union of India and others, AIR 2000 SC 3637(1), Annexure nnexures R1 as also R2 to R5, appended with the reply.

3. There here is no replication on behalf of the petitioner.

4. In view of the above, the present petition is ddisposed of, however, reserving the petitioner with a liberty to approach the Court of competent jurisdiction.



                                                    ( AMAN CHAUDHARY )
25.11.2024                                               JUDGE
ashok
                Whether speaking/reasoned :         Yes/No
                Whether reportable :                Yes/No




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