(O&M) Poonam And Others vs Davinder Kumar And Others
2024 Latest Caselaw 20786 P&H

Punjab-Haryana High Court

(O&M) Poonam And Others vs Davinder Kumar And Others on 21 November, 2024

Author: Sudeepti Sharma

Bench: Sudeepti Sharma

                                 Neutral Citation No:=2024:PHHC:154770




           IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH


208-A                         FAO-4309-2006
                              Date of Decision: November 21, 2024


Smt. Poonam and others                      ......Appellant(s)

                              Vs.

Davinder Kumar and others                   ......Respondent(s)



CORAM: HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:   Mr. Ashish Gupta, Advocate and
           Mr. Divyam Singh, Advocate
           for the appellant(s).

           Mr. Karan Singh, Advocate and
           Mr. Vikas Dholra, Advocate
           for respondents No.1 and 2

           Mr. Vinod Gupta, Advocate
           for respondent No.3-Insurance Company.

           Mr. Suraj Bhan Panchal, Advocate
           for respondent No.4

                              ----

SUDEEPTI SHARMA J. (ORAL)

For detailed order, see the judgment of even date passed in FAO-

4308 of 2006 titled as "Devi Ram and another Vs. Davinder Kumar and

others."

(SUDEEPTI SHARMA) JUDGE

November 21, 2024 sonia arora Whether speaking/reasoned: Speaking Whether reportable Yes / No

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