Iffco Tokio General Ins Co Ltd vs Baljit Kaur And Ors
2024 Latest Caselaw 20079 P&H

Punjab-Haryana High Court

Iffco Tokio General Ins Co Ltd vs Baljit Kaur And Ors on 12 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                       298-A                                            FAO-8500-2015 (O&M)
                                                                        Date of Decision : 12.11.2024

                       IFFCO TOKIO GENERAL INS. CO. LTD.                                  .... Appellant

                                                          VERSUS

                       BALJIT KAUR AND ORS                                             .... Respondents

                       CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                       Present :    Ms. Manvi Verma, Advocate for
                                    Mr. Rajneesh Malhotra, Advocate for the appellant.

                                    Ms. Jasleen Chandhok, Advocate for respondents No.1 and 2.

                                    Mr. Himanshu Chhabra, Advocate for
                                    Mr. Anil Saini, Advocate for respondents No.3 and 4.

                       ALKA SARIN, J. (ORAL)

For orders, see judgment of even date passed in FAO-7746-

2016 titled as 'Baljit Kaur & Anr. V/s Darshan Singh & Ors.'. Pending

applications, if any, also stand disposed off.

                       12.11.2024                                             (ALKA SARIN)
                       Aman Jain                                                 JUDGE

                               NOTE:       Whether speaking/non-speaking: Speaking
                                                Whether reportable: Yes/No