Citation : 2024 Latest Caselaw 20077 P&H
Judgement Date : 12 November, 2024
CRM-M-32861-2024
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-32861-2024
Reserved on: 05.11.2024
Pronounced on: 12.11.2024
Vishal Singh ...Petitioner
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA
Present: Mr. Aditya Anand, Advocate
for the petitioner.
Mr. Sukhdev Singh, A.A.G., Punjab.
****
ANOOP CHITKARA, J.
For detailed order, see order of even date passed in CRM-M No.32916 of
2024 titled "Sarban Singh @ Sony and others vs State of Punjab and others."
(ANOOP CHITKARA) JUDGE 12.11.2024 Jyoti Sharma
Whether speaking/reasoned: Yes Whether reportable: No.
authenticity of this order/judgment
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