Saarmeen vs State Of Haryana And Others
2024 Latest Caselaw 19959 P&H

Punjab-Haryana High Court

Saarmeen vs State Of Haryana And Others on 11 November, 2024

                                          Neutral Citation No:=2024:PHHC:148549




235-2      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRWP-7608-2024 (O & M)
                                                    Date of decision: 11.11.2024

Saarmeen
                                                                          ...Petitioner
                               Versus

State of Haryana and others
                                                                 ...Respondents

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    Mr. Mohammad Arshad, Advocate
            and Mr. Narayan Har Gupta, Advocate
            for the petitioner.

            Mr. Vikas Bhardwaj, AAG, Haryana.

            Mr. Intizar-Ul-Hasan,
                 Intizar          Advocate
            for respondent Nos.7 to 15.
            ****
HARPREET SINGH BRAR,
               BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M--

43433-2024 titled as Jakir and another vs. State of Haryana and others.

                                                    (HARPREET SINGH BRAR)
November 11,, 2024                                         JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




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