Mukhtiar Singh vs Buta Singh And Ors
2024 Latest Caselaw 19952 P&H

Punjab-Haryana High Court

Mukhtiar Singh vs Buta Singh And Ors on 11 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            135
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             CR-6532-2024 (O&M)
                                                                             Date of Decision : 11.11.2024


                            Mukhtiar Singh                                                    ... Petitioner(s)
                                                                  Versus
                            Buta Singh & Ors                                                ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       Mr. G.S. Jagpal, Advocate for the petitioner.



                            ALKA SARIN, J. (Oral)

1. After arguing for some time, the learned counsel for the

petitioner seeks permission to withdraw the present petition with liberty to

avail his remedies as available in law. Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                            11.11.2024                                          ( ALKA SARIN )
                            Yogesh Sharma                                           JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.