Kuldeep Kaur vs Uiicl And Ors
2024 Latest Caselaw 19870 P&H

Punjab-Haryana High Court

Kuldeep Kaur vs Uiicl And Ors on 8 November, 2024

                                    Neutral Citation No:=2024:PHHC:145911




                 IN THE HIGH COURT OF PUNJAB & HARYANA
                              AT CHANDIGARH

113                                         CR-6522-2024
                                            Date of Decision: 08.11.2024

KULDEEP KAUR                                                   .....Pe++oner
                                            Vs.

UIICL AND ORS                                                  .....Respondents

CORAM:       HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:     Mr. Umesh Kumar Kanwar, Advocate
             for the pe  oner.

             ******

DEEPAK GUPTA, J. (ORAL)

A er hearing learned counsel for the pe oner at considerable

length, this pe on is hereby disposed of with the direc on to the concerned

Execu ng Court to make every possible efforts to take effec ve steps for

expedi ous disposal of the execu on applica on bearing CIS No.EXE/544/2023

tled "Kuldeep Kaur Vs. United India Insurance Company Limited etc", by keeping

in view the guidelines issued by Hon'ble Supreme Court in Rahul S. Shah V.s

Jinendra Kumar Gandhi and others, (2021) 6 SCC 418 and reiterated in Bhoj Raj

Garg Vs. Goyal Educa on and Welfare Society and others, 2023(1) Apex Court

Judgments (SC) 165.

                                                        ( DEEPAK GUPTA )
08.11.2024                                                    JUDGE
pry

             Whether speaking/reasoned            :     Yes/No
             Whether reportable                   :     Yes/No




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