Baljeet Singh Alias Baljit Singh And ... vs Financial Commissioner Punjab And ...
2024 Latest Caselaw 19855 P&H

Punjab-Haryana High Court

Baljeet Singh Alias Baljit Singh And ... vs Financial Commissioner Punjab And ... on 8 November, 2024

               CWP-25740-2024 (O&M)                                                                -1-

               107
                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                                 ****
                                                                            CWP-25740-2024 (O&M)
                                                                            Date of Decision: 08.11.2024

               Baljeet Singh @ Baljit Singh and another                                      ....Petitioners


                                                                Versus


               Financial Commissioner, Punjab and others                                    ...Respondents

               CORAM: HON'BLE MR. JUSTICE HARSH BUNGER


               Present :                 Mr. Amarbir Singh Salar, Advocate
                                         for the petitioners.

                                                      ***

               HARSH BUNGER, J. (Oral)

This petition has been filed under Articles 226/227 of the Constitution of India inter alia seeking a writ in the nature of Certiorari for quashing the orders dated 24.03.2021, 11.08.2023 and 06.05.2024 (Annexures P-4, P-5 and P-6 respectively).

2. At the outset, learned counsel for the petitioners submits that nothing survives in the instant Writ Petition as the Civil Suit filed by the private respondents already stands withdrawn, therefore he prays that he may be permitted to withdraw the instant petition.

3. In view of the above, the instant petition is dismissed as withdrawn.

4. All pending application(s), if any, shall stand closed.

               08.11.2024                                                       (HARSH BUNGER)
               Himani                                                               JUDGE

               Whether speaking/reasoned:                          Yes/No
               Whether reportable:                                 Yes/No

authenticity of this document/judgment