India Yamaha Motor Pvt Ltd vs Commissioner Of Central Excise
2024 Latest Caselaw 19748 P&H

Punjab-Haryana High Court

India Yamaha Motor Pvt Ltd vs Commissioner Of Central Excise on 7 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                        Neutral Citation No:=2024:PHHC:146164-DB



207-2
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                         CEA
                                                         CEA-27-2016 (O&M)
                                                         Date of Decision:
                                                                 Decision:07.11.2024


INDIA YAMAHA MOTOR PVT LTD                                           .........Appellant
                                                              V/s.
COMMISSIONER OF CENTRAL EXCISE                                       ........Respondent


CORAM:           HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
                 HON'BLE MR. JUSTICE SANJAY VASHISTH

                     (Through
                      Through Video Conferencing/Hybrid Mode
                                                        Mode)

Present          M Tarun Deep S. Khaira, Advocate for the appellant
                 Mr.                                      appellant(s).

                 Mr. Suman Jain, Senior Standing Counsel CBIC,
                 with Mr. Rahul Bansal, and
                 Ms. Swati Bansal, Advocate for the respondent
                                                    respondent(s).

         ***
SANJEEV PRAKASH SHARMA,
                SHARMA J. (Oral)

1. Dismissed. For reasons, see the judgment of even date passed in

CEA-26-2016 2016 (O&M) titled as "M/S. M/S. INDIA YAMAHA MOTOR PVT. LTD.

V/s. COMMISSIONER OF CENTRAL EXCISE"

2. All pending applications filed in these Appeals shall stand

disposed of accordingly.

SANJEEV PRAKASH SHARMA [SANJEEV SHARMA] JUDGE

[SANJAY VASHISTH VASHISTH] JUDGE

November 7,, 2024 Ess Kay

Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No

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