Chhabra Engg. Works vs State Of Punjab And Anr
2024 Latest Caselaw 19646 P&H

Citation : 2024 Latest Caselaw 19646 P&H
Judgement Date : 6 November, 2024

Punjab-Haryana High Court

Chhabra Engg. Works vs State Of Punjab And Anr on 6 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

2004 PHAC 144 762-08 Re

213
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-22227-2017
Decided on: 06.11.2024
CHHABRA ENGG. WORKS --_EEE_a--7 i ana PETITIONER
VERSUS
STATE OF PUNJAB AND ANOTHER _~___...... RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: Mr. Puneet Kansal, Advocate, and
Ms. Monika Kansal, Advocate,
for the petitioner.

Mr. Saurabh Kapoor, Addl. AG, Punjab.

SANJEEV PRAKASH SHARMA, J (ORAL)

For detailed order, see order of even date passed in CWP- 37670-2019 (O&M) titled as "Paramjit Arora (deceased) through his LRs

vs. State of Punjab and another".

(SANJEEV PRAKASH SHARMA)

JUDGE (SANJAY VASHISTH) JUDGE 06.11.2024 Lavisha

Whether speaking/reasoned _ Yes/No

authenticity of this order/judgment

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