M/S Ganesh Trading Co vs State Of Punjab And Others
2024 Latest Caselaw 19633 P&H

Punjab-Haryana High Court

M/S Ganesh Trading Co vs State Of Punjab And Others on 6 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

3024-PHHC:144783-DB &

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
234
CWP-21297-2021 (O&M)
Decided on : 06.11.2024
M/s Ganesh Trading Co.
... Petitioner(s)
Versus
State of Punjab and others
... Respondent(s)

CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH

PRESENT: Mr. Mukul Singla, Advocate for
Mr. Sandeep Goyal, Advocate, for the petitioner(s).

Mr. Saurabh Kapoor, Addl. AG, Punjab.

3 2k 24g ok

SANJEEV PRAKASH SHARMA, J. (Oral)

Counsel for the petitioner submits that on account of the subsequent developments, the writ petition has been rendered infructuous.

We, accordingly, dismissed the same as having been rendered infructuous.

Misc. application(s), if any, also stands disposed of.

(SANJEEV PRAKASH SHARMA)

JUDGE (SANJAY VASHISTH) JUDGE November 06, 2024 J.Ram

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

cy and rder/judgment igh Court,