Het Ram vs Om Parkash And Ors
2024 Latest Caselaw 19480 P&H

Punjab-Haryana High Court

Het Ram vs Om Parkash And Ors on 5 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            111
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             RSA-2109-2018 (O&M)
                                                                             Date of Decision : 05.11.2024

                            Het Ram                                                          ... Appellant(s)
                                                                  Versus
                            Om Parkash & Ors                                                ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.



                            ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 2018 and repeatedly the

same has been adjourned on the request of the learned counsel for the

appellant. Today, none has put in appearance on behalf of the appellant

despite the matter being called twice. It appears that the appellant is not

interested in pursuing the present appeal. In view thereof, this Court is left

with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

                            05.11.2024                                          ( ALKA SARIN )
                            Yogesh Sharma                                           JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.