Amandeep Singh Batth And Another vs Jasbir Kaur And Another
2024 Latest Caselaw 9996 P&H

Punjab-Haryana High Court

Amandeep Singh Batth And Another vs Jasbir Kaur And Another on 8 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        131                                          CR No.2803 of 2024
                                                                     Date of Decision : 08.05.2024


                        Amandeep Singh Batth and Another                                 ....Petitioners

                                                         VERSUS

                        Jasbir Kaur and Another                                        .....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Vijay Lath, Advocate for the petitioners.


                        ALKA SARIN, J. (Oral)

1. After arguing for some time, learned counsel for the petitioners

seeks permission to withdraw the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 08.05.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment