Punjab-Haryana High Court

Jeet Lal vs State Of Haryana on 7 May, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                         Neutral Citation No:=2024:PHHC:063140




276             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                 CRM-M No. 43122 of 2023 (O&M)
                                                 Date of Decision: 07.05.2024

Jeet Lal                                               ...Pe##oner

                                             Versus

State of Haryana                                       ...Respondent

CORAM:        HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:      Mr. P.S. Jammu, Advocate
              for the pe##oner.

              Mr. Rajat Gautam, Addl. A.G., Haryana (through V.C.).

           Mr. Manvinder Sidhu, Advocate
           for the complainant.
                                ****
ANOOP CHITKARA, J.

FIR No.        Dated             Police Sta#on        Sec#ons
16             17.01.2013        Sadar Sirsa District 324, 326, 341, 506, 34 IPC
                                 Sirsa

1. Seeking quashing of impugned order dated 16.03.2022 passed by CJM, Sirsa vide which applica#on ﬁled under Sec#on 319 CrPC by the prosecu#on has been allowed and impugned order/judgment dated 03.03.2023 whereby revision ﬁled by pe##oner has been dismissed in the FIR cap#oned above.

2. State counsel on instruc#ons submits that the pe##oner has challenged the issuance of summons under Sec#on 319 CrPC, however, aEer that, not only charges have been framed but even the prosecu#on witnesses have been examined. AEer summoning under Sec#on 319 CrPC, the trial Court has already framed charges by passing a judicial order which was not challenged by the pe##oner.

3. Given above, the present pe##on is rendered infructuous. All pending applica#ons, if any, stand disposed.



                                                       (ANOOP CHITKARA)
                                                           JUDGE
07.05.2024
Jyo# Sharma
Whether speaking/reasoned:             Yes
Whether reportable:                    No.





                                        1 of 1