Arun Fotedar vs Sanjay Fotedar
2024 Latest Caselaw 9911 P&H

Punjab-Haryana High Court

Arun Fotedar vs Sanjay Fotedar on 7 May, 2024

                                         Neutral Citation No:=2024:PHHC:062564




                                                             2024:PHHC:062564
         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH
                                            Case No. : C. R. No. 3137 of 2023
                                                      Reserved on : 04.04.2024
                                                      Pronounced on 07.05.2024


            Arun Fotedar                                         .... Petitioner
                                            vs.
            Sanjay Fotedar                                       .... Respondent


CORAM : HON'BLE MR. JUSTICE GURBIR SINGH.
                             * * *
Present :        Mr. V. K. Shali, Senior Advocate
                 with Mr. Kuljit Singh, Advocate
                 for the petitioner (through Video Conferencing).

                 Mr. Sandeep Vermani, Advocate
                 with Mr. Aditya Vermani, Advocate
                 for the respondent.

                             * * *
GURBIR SINGH, J. :

Dismissed as premature.

For detail, see judgment of even date passed in Civil Revision

No.640 of 2023 titled as Arun Fotedar Versus Sanjay Fotedar.

May 07, 2024                                               (GURBIR SINGH)
Monika/sanjeev                                                 JUDGE

                 Whether speaking/reasoned ?           Yes/No.
                 Whether reportable ?                  Yes/No.




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