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M/S Puneet Fashion Pvt Ltd vs M/S Madan Hosiery Mills And Ors
2024 Latest Caselaw 9909 P&H

Citation : 2024 Latest Caselaw 9909 P&H
Judgement Date : 7 May, 2024

Punjab-Haryana High Court

M/S Puneet Fashion Pvt Ltd vs M/S Madan Hosiery Mills And Ors on 7 May, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

             279-15                                     CRM-M-9479-2023 (O&M)
                                                        Date of decision: 07.05.2024

             M/S PUNEET FASHION PVT LTD                                       .... PETITIONER(S)

                                                              VERSUS

             M/S MADAN HOSIERY MILLS AND ORS                                      ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Avinit Avasthi, Advocate for
                                      Ms. Kriti S. Avasthi, Advocate
                                      for the petitioner(s).

                                      Mr. Nippun Sharma, Advocate
                                      for respondent Nos.1 to 4.

                                      ****
             JASJIT SINGH BEDI, J. (Oral)

Learned counsel for the petitioner seeks permission to

withdraw the present petition with liberty to file a fresh petition, if and

when any cause of action still survives.

Ordered accordingly.

All the pending miscellaneous applications, if any, stand

disposed of.

(JASJIT SINGH BEDI) 07.05.2024 JUDGE Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD

 
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