Punjab-Haryana High Court

Maghar Singh Etc vs Harnek Singh on 7 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            223
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           RSA-3580-1997 (O&M)
                                                                           Date of decision : 07.05.2024

                            Maghar Singh and Another                                          ... Appellant(s)
                                                                  Versus
                            Harnek Singh                                                  ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None for the appellants.
                                            Mr. J.P.S. Sandhu, Advocate for the respondent.


                            ALKA SARIN, J. (ORAL)

1. Vide order dated 11.03.2024 notices were issued to the appellants. As per the office report, appellant No.1 is stated to have left the given address. Appellant No.2 is stated to have died. This is the only address of appellant No.1 which was given in the memo of parties as well as in the judgments and decrees of both the Courts. No one has come forward to get themselves impleaded as legal representatives of the appellant No.2 nor any counsel has put in appearance on their behalf. In view thereof, this Court is left with no other option but to dismiss the present appeal for non- prosecution.

2. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.




                            07.05.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.