Ranbir Singh Now Deceased Thr His Lrs vs Suresh Sharma And Ors
2024 Latest Caselaw 9769 P&H

Punjab-Haryana High Court

Ranbir Singh Now Deceased Thr His Lrs vs Suresh Sharma And Ors on 6 May, 2024

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                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH
                                                                     CRM-M-22678-2024
                                                                                   2024
                                                         Date of Decision: May 06, 2024

            RANBIR SINGH NOW DECEASED THR HIS LRS   ........Petitioners
                                 Versus
            SURESH SHARMA AND ORS                 ........Respondents

            CORAM:             HON'BLE MR. JUSTICE HARKESH MANUJA

            Present:Mr. D.S. Matya, Advocate for the petitioners.
                                        ****
            HARKESH MANUJA,
                    MANUJA J. (ORAL)

By way of present petition filed under Section 482 CrPC,

challenge has been laid to the judgments dated 24.08.2017 and

29.07.2023 passed by the Courts below whereby the complaint filed at

the instance of petitioner against the private respondents stands

dismissed.

2. Learned counsel for the petitioner prays fo forr withdrawal of

the present petition with liberty to avail his alternative remedies in

accordance with law.

3. Allowed as prayed for.

            06.05.2024                                        (HARKESH MANUJA)
            Tejwinder                                              JUDGE

Whether speaking/reasoned Yes/No Whether Reportable Yes/No