Punjab-Haryana High Court

Shahban And Anr vs Bashir Khan And Anr on 6 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         135                                              CR-2762-2024 (O&M)
                                                                          Date of Decision : 06.05.2024

                         SHAHBAN & ANR.                                                   .... Petitioners

                                                            VERSUS

                         BASHIR KHAN & ANR.                                              .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Anas Ahmed, Advocate for the petitioners.

                         ALKA SARIN, J. (ORAL)

1. After arguing for some time, learned counsel for the petitioners

seeks permission to withdraw the present petition with liberty to avail his

remedies as available under law.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.





                         06.05.2024                                             (ALKA SARIN)
                         Aman Jain                                                 JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO

integrity of this judgment/order.