Jaspal Kaur vs State Of Punjab And Others
2024 Latest Caselaw 9758 P&H

Punjab-Haryana High Court

Jaspal Kaur vs State Of Punjab And Others on 6 May, 2024

Bench: G.S.Sandhawalia, Vikas Bahl

                                   Neutral Citation No:=2024:PHHC:062382-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

115                                                         2024:PHHC:062382-DB

                                                      LPA No. 1125 of 2024 (O&M)
                                                       Date of Decision: 06.05.2024

Jaspal Kaur                                                         .....Appellant(s)

                                        Versus


State of Punjab and others                                         ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA,
       ACTING CHIEF JUSTICE
       HON'BLE MR. JUSTICE VIKAS BAHL

Present:      Ms. R.K. Grewal, Advocate,
              for the appellant.

              Mr. Saurav Khurana, Addl. A.G., Punjab.

                   ****

G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)

For orders, see judgment of even date passed in LPA-1118-2024,

Amarjeet Kaur vs. State of Punjab and others.

                                                        (G.S. SANDHAWALIA)
                                                       ACTING CHIEF JUSTICE



06.05.2024                                                   (VIKAS BAHL)
shivani                                                          JUDGE

Whether reasoned/speaking                      Yes
Whether reportable                             No




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