Alka Rani vs State Of Punjab And Others
2024 Latest Caselaw 9756 P&H

Punjab-Haryana High Court

Alka Rani vs State Of Punjab And Others on 6 May, 2024

Bench: G.S.Sandhawalia, Vikas Bahl

                                  Neutral Citation No:=2024:PHHC:062379-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

112                                                        2024:PHHC:062379-DB

                                                     LPA No. 1119 of 2024 (O&M)
                                                      Date of Decision: 06.05.2024

Alka Rani                                                          .....Appellant(s)

                                       Versus


State of Punjab and others                                        ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA,
       ACTING CHIEF JUSTICE
       HON'BLE MR. JUSTICE VIKAS BAHL

Present:     Ms. R.K. Grewal, Advocate,
             for the appellant.

             Mr. Saurav Khurana, Addl. A.G., Punjab.

                  ****

G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)

For orders, see judgment of even date passed in LPA-1118-2024,

Amarjeet Kaur vs. State of Punjab and others.

                                                       (G.S. SANDHAWALIA)
                                                      ACTING CHIEF JUSTICE



06.05.2024                                                  (VIKAS BAHL)
shivani                                                         JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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