Ashwani Kumar vs State Of Punjab And Others
2024 Latest Caselaw 9753 P&H

Punjab-Haryana High Court

Ashwani Kumar vs State Of Punjab And Others on 6 May, 2024

                                         Neutral Citation No:=2024:PHHC:061842
                                                                                     4




               IN THE HIGH COURT OF PUNJAB & HARYANA
                           AT CHANDIGARH
106
                                         CWP-9550-2024 (O&M)
                                         Date of decision: 06.05.2024

Ashwani Kumar                                                        ...Petitioner
                                     VERSUS

State of Punjab and others                                         ...Respondents

CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present :-      Mr. Abhishek K. Kathpal, Advocate for the petitioner.
                Ms. Harpriya Khaneka, DAG Punjab.
                              *****

VINOD S. BHARDWAJ, J. (Oral)

CM-7069-CWP-2024

Application is allowed as prayed for.

CWP-9550-2024

Prayer made in the present petition is for directing the

respondents to release the Truck bearing registration No.PB-06AK-2631

lying in the custody of respondents No.2 and 3.

Disposed of in terms of judgment dated 06.10.2023 passed in

CWP-7599-2020 titled as 'Gurcharan Singh Vs State Of Punjab And

Others'.

(VINOD S. BHARDWAJ) 06.05.2024 JUDGE Mangal Singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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