Mehar Singh And Another vs Gic Housing Finance Limited And Others
2024 Latest Caselaw 9625 P&H

Punjab-Haryana High Court

Mehar Singh And Another vs Gic Housing Finance Limited And Others on 3 May, 2024

Author: Lisa Gill

Bench: Lisa Gill

CWP No. 10225 of 202440&M) 1

2024:PHHC:061145-DB

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.10225 of 2024 (O&M)
Date of Decision:03.05.2024
Mehar Simghandanother == = = seo Petitioners

Versus

GIC Housing Finance Limited and others

sesees Respondents

CORAM:- HON'BLE MRS.JUSTICE LISA GILL

HON'BLE MRS. JUSTICE RITU TAGORE
Present: Mr. N.S.Gill, Advocate

for Mr. Munish Gupta, Advocate

for petitioners.

36 2k 3k ie 3

LISA GILL, J(Oral).

1. Learned counsel for petitioners when faced with judgments of

Hon'ble the Supreme Court in Union Bank of India Vs. Satyawati Tandon and others, 2010(8) SCC 110, M/s South Indian Bank Limited and others Vs. Naveen Mathew Philip and another, 2023(1) RCR (Civil) 771 and Phoenix ARC Private Limited vs. Vishwa Bharti Vidya Mandir and others, 2022 (1) RCR (Civil) 888, seeks to withdraw this writ petition with liberty to petitioners to avail the remedy(ies) available to them in accordance with law.

2 Writ petition is accordingly dismissed as withdrawn with liberty

as aforementioned.

(LISA GILL ) JUDGE (RITU TAGORE) May 03, 2024. JUDGE s.khan Whether speaking/reasoned : Yes/No.

Whether reportable : Yes/No.