Punjab-Haryana High Court

Shanti Etc vs Rampal on 3 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:061610

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           213                                          RSA No.2122 of 1997
                                                                        Date of Decision : 03.05.2024

                           Shanti and Others                                                 ....Appellants

                                                             VERSUS

                           Rampal and Others                                               ....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :    None for the appellants.

                                        Mr. Ajay Jain, Advocate for respondent No.1.

                                        Mr. M.S. Chauhan, Advocate for respondent No.2.

                                        Mr. Mani Ram Verma, Advocate for respondent No.3.

                           ALKA SARIN, J. (Oral)

1. Present appeal pertains to the year 1997. Vide order dated 15.12.2023 fresh notices were issued to the parties. As per office report, appellant Nos.1 to 5 remain unserved with the report that they are residing with in-laws. Appellant Nos.6 and 7 stand served, however, none has put in appearance on their behalf. There is no other address of appellant Nos. 1 to 5 available except for the one as mentioned in the memo of parties as well as in the judgments of the Courts.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.




                           03.05.2024                                                ( ALKA SARIN )
                           jk                                                            JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

authenticity of this order/judgment