Usha Rani Alias Subhash Devi Joshi vs Baldev Singh And Others
2024 Latest Caselaw 9587 P&H

Punjab-Haryana High Court

Usha Rani Alias Subhash Devi Joshi vs Baldev Singh And Others on 3 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:061545
                            114
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         CR-2457-2024 (O&M)
                                                                         Date of decision : 03.05.2024


                            Usha Rani @ Subhash Devi Joshi                                ... Petitioner(s)
                                                               Versus
                            Baldev Singh & Ors.                                         ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :   Mr. Abhay Gupta, Advocate for the petitioner.


                            ALKA SARIN, J. (ORAL)

1. Prayer in the present revision petition is for issuance of directions to the Executing Court, Patti to decide the execution application bearing No.125 of 2019 in a time bound manner.

2. Pursuant to the order dated 24.04.2024, a report has been received from the concerned Court wherein it has been stated that warrants of possession could not be executed due to various reasons. However, the concerned Court has assured this Court that every possible and sincere effort would be made to execute the warrants of possession regarding the property.

3. In view of the above, the present revision petition is disposed off with a request to the concerned Court to ensure that warrants of possession are executed in accordance with law and there is no further delay.

4. Disposed off accordingly. Pending applications, if any, also stand disposed off.

                            03.05.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.