Punjab-Haryana High Court

Tara Wanti vs Punjab Wakf Board on 3 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:061653

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         216                                           RSA-3655-1997 (O&M)
                                                                       Date of Decision : 03.05.2024
                         TARA WANTI                                                       .... Appellant
                                                            VERSUS
                         PUNJAB WAKF BOARD, AMBALA                                      .... Respondent

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1997. Vide order dated

13.02.2024 fresh notice was issued to the appellant. As per the Office report,

the attorney, through whom the present appeal was filed, is stated to have

died. There is no other address available with the Court for effecting service

of the appellant except the one mentioned in the memo of parties and in the

judgments and decrees passed by both the Courts and is the same on which

the notice was sent.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.



                         03.05.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE
                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No







integrity of this judgment/order.