Davinder Kumar And Others vs State Of Punjab And Others
2024 Latest Caselaw 9547 P&H

Punjab-Haryana High Court

Davinder Kumar And Others vs State Of Punjab And Others on 2 May, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                 Neutral Citation No:=2024:PHHC:061238-DB



                                    2024:PHHC:061238-DB
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                              LPA-125-2020 (O&M) in
                                              CWP-312-2017
                                              Date of decision : 02.05.2024

    Davinder Kumar and others
                                                       ................Appellants

                              vs.

    State of Punjab and others
                                                       .................Respondents


    CORAM : HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
            HON'BLE MRS. JUSTICE SUKHVINDER KAUR

    Present:     Mr. H.C. Arora, Advocate, Mr. Pankaj Maini, Advocate
                 and Ms. Sunaina, Advocate for the appellants

                 Mr.Arjun Sheoran, Deputy Advocate General, Punjab
                            ...

    SANJEEV PRAKASH SHARMA J. (Oral)

1. For orders see the judgment passed on the even date in LPA-

1755-2018 (O&M) titled as "Jaskaran Singh and another V/s. State of

Punjab and others."

2. All pending applications filed in this case shall stand disposed

of accordingly.

( SANJEEV PRAKASH SHARMA ) JUDGE

( SUKHVINDER KAUR ) 02.05.2024 JUDGE chugh

Whether speaking / reasoned Yes / No Whether reportable Yes / No

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