Punjab-Haryana High Court

M/S R.M Kitchen vs M/S Rajan Steels Pvt Ltd on 2 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:061012
                            325
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                        RSA-2363-2022 (O&M)
                                                                        Date of decision : 02.05.2024


                            M/s R.M Kitchen                                              ... Appellant(s)

                                                               Versus

                            M/s Rajan Steels Pvt. Ltd.                                  ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Kunal Dawar, Advocate for the appellant.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellant states that the parties have

since compromised the matter and hence he seeks permission to withdraw

the present appeal. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.





                            02.05.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.