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Vikas And Ors vs Renu Anand
2024 Latest Caselaw 9427 P&H

Citation : 2024 Latest Caselaw 9427 P&H
Judgement Date : 1 May, 2024

Punjab-Haryana High Court

Vikas And Ors vs Renu Anand on 1 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                        2024:PHHC:060054

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         123                                                 CR-2627-2024 (O&M)
                                                                             Date of Decision : 01.05.2024

                         VIKAS & ORS.                                                         ... Petitioners

                                                                 VERSUS

                         RENU ANAND & ORS.                                                  .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :          Mr. Parminder Singh, Advocate for the petitioners.

                         ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioners has relied upon a Single

Judge Bench judgment of this Court dated 24.04.2023 passed in CRM-M-

19553-2023 titled as 'Jaspal Kaur @ Pinki and others V/s State of Punjab

and another' and seeks permission to withdraw the present petition with

liberty to move an appropriate application before the Trial Magistrate for

deletion of names of the petitioners from the array of accused/respondents in

the complaint filed by respondent No.1 herein.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.



                         01.05.2024                                                 (ALKA SARIN)
                         Aman Jain                                                     JUDGE

                                    NOTE:         Whether speaking/non-speaking: Speaking
                                                  Whether reportable: YES/NO







integrity of this judgment/order.

 
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