Rama Kant Dass Son Of Tilak Dass vs Raj Kumar@Raju And Ors
2024 Latest Caselaw 9382 P&H

Punjab-Haryana High Court

Rama Kant Dass Son Of Tilak Dass vs Raj Kumar@Raju And Ors on 1 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:060063

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         257                                            FAO-4920-2009 (O&M)
                                                                        Date of Decision: 01.05.2024

                         RAMA KANT DASS                                                    .... Appellant

                                                             VERSUS

                         RAJ KUMAR @ RAJU & ORS.                                        .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellant.

                                        Mr. Punit Jain, Advocate for respondent No.3.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2009 and is a burnt case.

As per the Office report, counsel for the appellant has been informed about

the date fixed.

2. No one has appeared on behalf of the appellant despite the

counsel being duly informed. It appears that the appellant is not interested in

pursuing the present appeal.

3. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

4. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                         01.05.2024                                           (ALKA SARIN)
                         Aman Jain                                               JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No




integrity of this judgment/order.