Faquir Chand And Others vs Gurdial Singh (Since Deceased) Through ...
2024 Latest Caselaw 10331 P&H

Punjab-Haryana High Court

Faquir Chand And Others vs Gurdial Singh (Since Deceased) Through ... on 13 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         123                                           CR-2895-2024 (O&M)
                                                                       Date of Decision : 13.05.2024

                         FAQUIR CHAND & ORS.                                              .... Petitioners

                                                            VERSUS

                         GURDIAL SINGH (SINCE DECEASED)
                         THR LRS & ORS.                                                  .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Ojas Bansal, Advocate for the petitioners.

                         ALKA SARIN, J. (ORAL)

1. After arguing for some time, learned counsel for the petitioners

seeks permission to withdraw the present petition.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                         13.05.2024                                           (ALKA SARIN)
                         Aman Jain                                               JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO

integrity of this judgment/order.