Darshan Singh And Anr vs Gurmel Singh Etc
2024 Latest Caselaw 10175 P&H

Punjab-Haryana High Court

Darshan Singh And Anr vs Gurmel Singh Etc on 10 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            209             IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                         AT CHANDIGARH

                                                                           RSA-1610-1996 (O&M)
                                                                           Date of Decision : 10.05.2024

                            Darshan Singh and Anr.                                         .....Appellant(s)
                                                                 Versus
                            Gurmel Singh and Ors.                                        .....Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       Mr. Sunil Chadha, Senior Advocate with
                                            Mr. Paras, Advocate for the appellants.

                                            None for the respondents.

                            ALKA SARIN, J. (Oral)

1. Learned senior counsel appearing for the appellants on

instructions from Mr. Paras, assisting counsel, states that the matter stands

compromised between the parties and hence he does not wish to press the

present appeal.

2. In view of the above, the present appeal is dismissed as having

been rendered infructuous. Pending applications, if any, also stand disposed

off.

                            10.05.2024                                          (ALKA SARIN)
                            Yogesh Sharma                                          JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.