Om Parkash Th Lrs vs Raj Kumar Th Lrs And Ors
2024 Latest Caselaw 10100 P&H

Punjab-Haryana High Court

Om Parkash Th Lrs vs Raj Kumar Th Lrs And Ors on 9 May, 2024

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                       Neutral Citation No:=2024:PHHC:065156




128          IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                                  CR-1707-2023(O&M)
                                                  Date of decision : 09.05.2024

Om Prakash through LRs                                            ...Petitioner
                               Vs.
Raj Kumar through LRs and others                                  ...Respondents

CORAM:- HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:     Mr. Vikram Singh, Advocate and
             Mr. Abhinav Sood, Advocate
             for the petitioner.

         Mr. Tushar Gautam, Advocate
         for the respondents.
                            ***
ANIL KSHETARPAL, J. (Oral)

1. In this revision petition, the plaintiff assails the correctness of

interlocutory order passed by the trial Court on 10.03.2023, while refusing to

send the Will for forensic examination to compare the thumb impression of the

husband of the testator. This application was filed in rebuttal evidence.

2. Upon realizing that the scope of rebuttal evidence is limited in

view of the two different Division Bench judgments in 'Surjit Singh and

others vs. Jagtar Singh and others' 2007 (1) RCR (Civil) 537 and 'Jagdev

Singh and others vs. Darshan Singh and others' 2007 (1) RCR (Civil) 794,

the learned counsel representing the petitioner prays for permission to

withdraw the revision petition in order to file an appropriate application before

the trial Court.

3. Dismissed as withdrawn.

                                                                 (ANIL KSHETARPAL)
09.05.2024                                                              JUDGE
neeraj       Whether speaking/reasoned :          Yes             No

             Whether Reportable :                 Yes             No



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