Jaswant Kaur vs Punjab Agrucultural University
2024 Latest Caselaw 10002 P&H

Punjab-Haryana High Court

Jaswant Kaur vs Punjab Agrucultural University on 8 May, 2024

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                  Neutral Citation No:=2024:PHHC:064040-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH




106/3

                                                           LPA-361-2024 (O & M)
                                                       Date of Decision: 08.05.2024

Jaswant Kaur                                                        .....Appellant(s)


                                       Versus

Punjab Agricultural University                                    .....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MS. JUSTICE LAPITA BANERJI

Present: Mr. Gurcharan Dass, Advocate, for the appellant.

G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)

For orders, see judgment of even date passed in LPA-334-2024,

Harinder Singh Bhullar vs. Punjab Agricultural University.

                                                        (G.S. SANDHAWALIA)
                                                       ACTING CHIEF JUSTICE



08.05.2024                                               (LAPITA BANERJI)
shivani                                                       JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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