Punjab National Bank vs Sukhdarshan Singh
2024 Latest Caselaw 6641 P&H

Citation : 2024 Latest Caselaw 6641 P&H
Judgement Date : 22 March, 2024

Punjab-Haryana High Court

Punjab National Bank vs Sukhdarshan Singh on 22 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:042211

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH
                         208
                                                                             RSA-1991-1996 (O&M)
                                                                         Date of decision : 22.03.2024

                         Punjab National Bank                                         ... Appellant(s)

                                                             Versus

                         Sukhdarshan Singh                                           ...Respondent(s)

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellant.

                                        Respondent already proceeded ex parte
                                        vide order dated 14.03.1997.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1996. Vide order dated 04.12.2023 notice was issued to the appellant. As per the service report, sole appellant stands duly served. No one has put in appearance on behalf of the appellant.

2. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.



                         22.03.2024                                             (ALKA SARIN)
                         Ankur                                                     JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this judgment/order.