Jaspal Kumar vs Sukhjinder Singh And Others
2024 Latest Caselaw 6640 P&H

Punjab-Haryana High Court

Jaspal Kumar vs Sukhjinder Singh And Others on 22 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:042054

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         108                                          CR-2522-2022 (O&M)
                                                                      Date of Decision : 22.03.2024

                         JASPAL KUMAR                                                     .... Petitioner

                                                           VERSUS

                         SUKHJINDER SINGH & ORS.                                     .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Anupam Sharma, Advocate for the petitioner.


                         ALKA SARIN, J. (ORAL)

1. Vide order dated 16.11.2023 passed by this Court, Rs.5,000/-

costs were imposed which have not been deposited/paid till date.

2. Today, learned counsel for the petitioner seeks permission to

withdraw the present petition.

3. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                         22.03.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO

integrity of this judgment/order.