Ram Saran And Anr vs State Of Punjab And Another
2024 Latest Caselaw 6639 P&H

Punjab-Haryana High Court

Ram Saran And Anr vs State Of Punjab And Another on 22 March, 2024

                                          Neutral Citation No:=2024:PHHC:042097



                                            2024:PHHC:042097
226-2      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRM-M-3728-2024
                                                    Date of decision: 22.03.2024

RAM SARAN AND ANOTHER
                                                                  ...PETITIONERS
                 V/S
STATE OF PUNJAB AND ANOTHER
                                                                 ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    Mr. Aman Kumar, Advocate
            Mr. Harsh Chopra, Advocate for the petitioner(s).
            Mr. Eklavya Darshi, DAG, Punjab.
            Mr. Akash Verma, Advocate for
            Mr. S.K. Dhaiya, Advocate for respondent No.2.
                    ****
HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

61326 of 2023 titled as Mohinder Pal and another v. State of Punjab.

                                                    (HARPREET SINGH BRAR)
March 22, 2024                                            JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




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