Bara Singh S/O Jagir Singh vs State Of Punjab
2024 Latest Caselaw 6629 P&H

Punjab-Haryana High Court

Bara Singh S/O Jagir Singh vs State Of Punjab on 22 March, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                         Neutral Citation No:=2024:PHHC:041701




                                                      2024:PHHC:041701
                     IN THE HIGH COURT OF PUNJAB AND HARYANA
                                   AT CHANDIGARH

203                                      CRA-S-723-SB-2012 (O&M)
                                         Date of Decision: 22.03.2024

Bara Singh                                             ....Appellant
                                          Versus

State of Punjab                                           ....Respondent

CORAM:HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:     Mr. S.S. Siao, Advocate for the appellant.

             Mr. Sukhdev Singh, AAG, Punjab.

                             *****
ANOOP CHITKARA, J.

Aggrieved by the judgment dated 10.01.2012, passed by the Judge, Special

Court, Patiala, vide which the appellant was convicted and sentenced to undergo for a

period of six months and to pay a fine of Rs.1,000/- under Section 15 of NDPS Act 1985,

the appellant has come up before this Court by filing the present appeal in the year

2012.

On instructions, counsel for the State submits that the appellant has

expired on 30.08.2016 and in this regard, he has handed over status report along with

statement of Pavittar Singh, Nambardar s/o Charan Singh and Beant Singh S/o Joginder

Singh, both resident of Village Joliya, who stated in their statement that the appellant

has expired on 30.08.2016 and at the time of cremation they were present at the spot.

The said documents are taken on record.

Given above, appeal is disposed of as abated. Pending applications, if any,

stand disposed of.

                                                   (ANOOP CHITKARA)
                                                        JUDGE
22.03.2024
anju rani
             Whether speaking/reasoned                         Yes/no
             Whether reportable?                               Yes/no


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