Gurpreet Singh vs State Of Punjab And Anr
2024 Latest Caselaw 6627 P&H

Punjab-Haryana High Court

Gurpreet Singh vs State Of Punjab And Anr on 22 March, 2024

Author: Gurvinder Singh Gill

Bench: Gurvinder Singh Gill

                                                                                    2024:PHHC:041963

                                   In The High Court for the States of Punjab and Haryana
                                                 At Chandigarh


                                                                   CRM-M-14875-2024 (O&M)
                                                                   Date of Decision:- 22.03.2024

                 Gurpreet Singh                                                      ... Petitioner

                                                           Versus

                 State of Punjab and another                                         ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-            Mr. Ishan Gupta, Advocate, for the petitioner.

                                      *****

                 GURVINDER SINGH GILL, J. (Oral)

Today, at the very outset, learned counsel for the petitioner

submits that he may be permitted to withdraw the instant petition. It has

however, been requested that the trial Court be directed to dispose of his stay

application which is still pending at an early date.

In view of the aforesaid request, the present petition is

dismissed as withdrawn with liberty to the petitioner to raise all the pleas as

have been raised herein before the revisional Court. It is further directed

that in case the trial Court is unable to take up the matter for final arguments

in near future, then effort be made to at least dispose of the stay application

in the shortest possible time.

                 22.03.2024                                              (GURVINDER SINGH GILL)
                 mohan                                                           JUDGE
                                      Whether speaking /reasoned         Yes / No

                                      Whether Reportable                 Yes / No







integrity of this order/judgment